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Delhi HC: Parties Suffer as ‘Fault Theory’ is the Only Way to Exit a Relationship - (06 Sep 2023)

FAMILY

Delhi High Court while observing that often marriages do not work because of incompatibility and temperamental differences, has held that since ‘fault theory’ is required for grant of divorce, parties end up warring with each other for years because they have no way of exiting the relationship.

Tags : DELHI HIGH COURT   FAULT THEORY   DIVORCE  

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