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NCDRC Imposes Fine of Rs 64 Lakh on Delhi Hospital, Doctors for Negligence - (16 May 2016)

National Consumer Disputes Redressal Commission (NCDRC) has imposed fine of Rs 64 lakh on a Delhi-based private hospital and three of its doctors for their negligence in giving requisite treatment to her premature baby resulting in the infant becoming blind for life.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   HOSPITAL   DOCTORS  

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