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SC Explains Factors to be Considered While Deciding Legality of Preventive Detention - (06 Sep 2023)

CRIMINAL

Supreme Court while observing that there has been growing trend of passing orders of preventive detention at the ‘drop of a hat’ without considering liberty and freedom of person, has laid down factors to be considered while deciding the legality of orders of preventive detention.

Tags : SUPREME COURT   PREVENTIVE DETENTION   FACTORS  

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