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All. HC to State: Include Retired Judge in SIT Probing Police Violence Against Advocates in Harpur - (05 Sep 2023)

CRIMINAL

Allahabad High Court has directed State Government to include a retired judicial officer in SIT probing the incident of police violence against advocates in Harpur. This came after lawyers claimed that non-inclusion of any judicial officer in the SIT makes it "wholly one sided".

Tags : ALLAHABAD HIGH COURT   POLICE VIOLENCE   ADVOCATES   HARPUR  

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