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Ker HC: Eagerness to Maintain Secrecy Relevant for Considering Reasonable Grounds U/S 37 of NDPS Act - (04 Sep 2023)

NARCOTICS

Kerala High Court has held that eagerness to maintain secrecy is relevant for considering 'reasonable grounds' as provided under section 37 of NDPS Act, thus dependence of petitioner upon apps that enabled him to have transactions without any trace is one of the crucial circumstances.

Tags : KERALA HIGH COURT   NDPS ACT   SECRECY  

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