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CIC Asks for Disclosure of Action Taken Against Rashtrapati Bhavan Officials on Loaned Gifts - (16 May 2016)

Central Information Commission (CIC) has directed President's Secretariat to disclose action taken against Rashtrapati Bhavan officials who permitted giving on loan gifts received by the then President Pratibha Patil in her official capacity to a school owned by her family in Amravati, Maharashtra.

Tags : CIC   RASHTRAPATI BHAVAN OFFICIALS  

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