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Mad. HC: Media Should Ascertain Truth Before Telecasting Allegations Against Reputed Personalities - (04 Sep 2023)

CIVIL

Madras High Court while dismissing Zee Media’s Appeal in Defamation suit by MS Dhoni, has held that when an allegation is made against such a reputed international personality, the News Channel has to be cautious in telecasting news reports against such person.

Tags : MADRAS HIGH COURT   MS DHONI   DEFAMATION   ZEE MEDIA  

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