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SC to Centre/State: Provide Essential Supplies to People Amidst Road Blockades - (04 Sep 2023)

CRIMINAL

Supreme Court while observing that removing blockades in Manipur in current situation was 'easier said than done', has directed Central and State Government to distribute basic supply of food, medicine, and other essentials so that there is no denial of basic human facilities.

Tags : SUPREME COURT   ROAD BLOCKADES   MANIPUR VIOLENCE   ESSENTIAL SUPPLIES  

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