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Delhi High Court Slams NDMC for Allotting Parade Ground in Chandni Chowk - (21 Aug 2015)

Delhi High Court has slammed North Delhi Municipal Corporation (NDMC) for allotting parade ground parking area in Chandni Chowk for Ramlila celebrations in violation of court orders.

Tags : DELHI HIGH COURT  NORTH DELHI MUNICIPAL CORPORATION  

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