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All. HC: Changing Partners Every Season Not a Hallmark of a Stable and Healthy Society - (01 Sep 2023)

FAMILY

Allahabad High Court has observed that having a free live-in-relationship is being shown as a sign of a progressive society while being unaware of the long-term consequences, and stated that changing partners in every season cannot be considered to be a hallmark of a stable and healthy society.

Tags : ALLAHABAD HIGH COURT   LIVE-IN-RELATIONSHIP   SOCIETY  

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