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Del. HC to Nine YT Channels: Remove ‘Defamatory and Disparaging’ Videos Against MBA Chai Wala - (01 Sep 2023)

CYBER LAWS

Delhi High Court has directed nine YouTube (YT) Channels to take down certain defamatory and disparaging videos against cafe chain MBA Chai Wala & its founder Billore, and has permanently restrained one of the YT channels, theadityasaini, from making such remarks or publication against them.

Tags : DELHI HIGH COURT   YOUTUBE CHANNELS   MBA CHAI WALA  

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