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SC Refuses to Allow Plea Challenging 100% Quota for Locals in Medical Colleges in Telangana - (31 Aug 2023)

EDUCATION

Supreme Court has refused to allow petition challenging Telangana government’s policy of 100% reservation for locals in 'competent authority quota' in medical colleges established after June 2014 in view of a similar plea pending before the Telangana High Court.

Tags : SUPREME COURT   100% RESERVATION   MEDICAL COLLEGES   TELANGANA  

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