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Tel. HC to State: Submit Affidavit on Anti-Ragging Measures Enforced in Educational Institutions - (29 Aug 2023)

EDUCATION

Telangana High Court has directed State Government to submit a report stating the Anti-Ragging measures undertaken to curb ragging in school and college premises throughout the State as laid down by Supreme Court in Vishwa Jagriti Mission v/s. Central Government (MANU/SC/1583/2001).

Tags : TELANGANA HIGH COURT   ANTI-RAGGING MEASURES   EDUCATIONAL INSTITUTIONS  

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