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All. HC: Relationship Between Logic and Experience Important in the Context of Invoking Precedents - (28 Aug 2023)

CRIMINAL

Allahabad High Court has observed that to decide a case with similar facts and circumstances, relationship between logic and experience is important in the context of invoking precedents, and they must not be applied mechanically.

Tags : ALLAHABAD HIGH COURT   PRECEDENTS   CONTEXT  

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