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All. HC: Relationship Between Logic and Experience Important in the Context of Invoking Precedents - (28 Aug 2023)

CRIMINAL

Delhi High Court has directed Delhi Government to provide infrastructure and financial assistance for procuring essential electronic gadgets for conducting trial in cases where the accused person is differently-Abled.

Tags : ALLAHABAD HIGH COURT HAS OBSERVED THAT TO DECIDE A CASE WITH SIMILAR FACTS AND CIRCUMSTANCES   RELATIONSHIP BETWEEN LOGIC AND EXPERIENCE IS IMPORTANT IN THE CONTEXT OF INVOKING PRECEDENTS   AND THEY MUST NOT BE APPLIED MECHANICALLY.  

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