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Delhi HC Grants Bail to Rungta Brothers In Coal Scam - (16 May 2016)

Delhi HC has granted interim bail till July 31 to two directors of Jharkhand Ispat Pvt Ltd (JIPL), RS Rungta and RC Rungta, who were convicted and sentenced to four years jail in a coal block allocation scam case.

Tags : DELHI HC   JHARKHAND ISPAT PVT LTD   COAL SCAM  

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