SC: Valid Bareboat Charter Termination Extinguishes Demise Charter, Vessel Arrest Vacated  ||  SC: Absence of Train Ticket No Ground to Deny Compensation for Passenger’s Death  ||  Patna HC: Routine FIR Involvement alone cannot Deny Arms Licence without Safety Threat  ||  Chhattisgarh HC: WhatsApp Chats Proving Mental Cruelty cannot be Ignored on Evidence Grounds  ||  Delhi HC: Foreign Travel Restrictions must not Obstruct Pregnant Foreigner's Medical Care  ||  MP High Court: Article 227 Cannot Be Invoked to Quash Wife’s Conjugal Rights Proceedings  ||  Kerala High Court Issues Directions on Driver Profiling, Bus Regulation and Road Safety  ||  Delhi HC: Prior Permission for Foreign Travel Unjustified When Accused Was Never Arrested  ||  Air India Penalised Rs. 50K Over De-boarding Disabled Woman and Wheelchair Damage  ||  Delhi HC: Muslim Personal Law cannot Shield Sex with Minor Wife from POCSO Case    

Ministry of Development of North Eastern Region releases new Scheme Guidelines for implementing Cabinet-approved Schemes during 15th Finance Commission's balance period (2022-2026)- (Press Information Bureau) (21 Aug 2023)

MANU/PIBU/2831/2023

Civil

Continuation of the North East Special Infrastructure Development Scheme (NESIDS) with an approved outlay of Rs. 8139.50 crore for the period from 2022-23 to 2025-26 was also approved by the Cabinet, with two components viz. NESIDS-Road and NESIDS-Other Than Road Infrastructure (OTRI). The scheme is a central sector scheme with 100% central funding. The decisions of the Government including merger of the erstwhile North East Road Sector Development Scheme (NERSDS) into NESIDS-Road component etc. necessitated formulation of fresh guidelines to administer and implement the restructured NESIDS during the balance period of the 15th Finance Commission. Accordingly, the newly-formulated separate Guidelines to administer and implement both the components of the NESIDS have now been issued after having extensive consultations with the stake holders and detailed discussions internally. The objective of the NESIDS is to support infrastructure development in identified sectors including connectivity in the North Eastern States.

The Union Cabinet had also approved continuation of the 'Schemes of NEC' for the period from 2022-23 to 2025-26 with a total outlay of Rs. 3202.7 crore. The fresh guidelines for the "Schemes of NEC" has also been issued after having detailed discussion and consultations.

The objectives of the aforesaid schemes of the MDoNER are to supplement the efforts of the different Central Ministries & Departments on one hand and the felt needs of the NE States on the other, for uncovered development/welfare activities. The MDoNER Schemes help provide gap-filling support to the eight North Eastern States as per their felt needs, by taking up projects - e.g., for developing infrastructure to mitigate connectivity and social sector deficits and enhancing livelihood and employment opportunities in the region.

The newly issued detailed schemes' guidelines combined with the concerted efforts of the Ministry and with the kind support of NE States will facilitate to achieve intended objectives in a transparent and accelerated manner.

Tags : GUIDELINES   SCHEMES   IMPLEMENTATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved