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SC to CWMA: Submit Report on TN-Karnataka Dispute by Next Friday - (28 Aug 2023)

CONSTITUTION

Supreme Court has directed Cauvery Water Management Authority (CWMA) to submit its report by next Friday regarding Tamil Nadu’s plea for release of 24,000 cusec of Cauvery River water by State of Karnataka.

Tags : SUPREME COURT   CAUVERY RIVER   WATER DISPUTE  

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