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Delhi High Court Asks Kanhaiya to End Students' Hunger Strike - (13 May 2016)

Delhi High Court has asked JNUSU president Kanhaiya Kumar to immediately bring to an end the indefinite hunger strike by students and said it would hear their writ petitions challenging the varsity's disciplinary action only if they end the agitation.

Tags : DELHI HIGH COURT   KANHAIYA KUMAR  

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