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SC Allows Union Govt. to Notify ‘Central Empowered Committee’ as Permanent Body - (23 Aug 2023)

ENVIRONMENT

Supreme Court has allowed Central Government to notify the Central Empowered Committee (CEC) constituted by the Supreme Court for overseeing matters related to forests as a permanent body.

Tags : SUPREME COURT   CENTRAL EMPOWERED COMMITTEE   PERMANENT BODY  

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