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Enforcement Date: Offshore Areas Mineral (Development and Regulation) Amendment Act, 2023- (Ministry of Mines) (17 Aug 2023)

MANU/MINE/0010/2023

Mines and Minerals

In exercise of the powers conferred by sub-section (2) of section 1 of the Offshore Areas Mineral (Development and Regulation) Amendment Act, 2023 (17 of 2023), the Central Government hereby appoints the 17th day of August, 2023 as the date on which the said Act shall come into force.

Tags : ENFORCEMENT DATE  

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