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Meg HC to State: Give Details to Steps Taken to Prohibit Display of Animal Carcasses by Meat Shops - (21 Aug 2023)

CIVIL

Meghalaya High Court has directed State to provide report of the steps taken by government to ensure that aesthetically hideous display of animal carcasses by meat shops is prohibited on either side of main roads.

Tags : MEGHALAYA HIGH COURT   ANIMAL CARCASSES   PROHIBITION  

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