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SC Issues Direction to Frame Guidelines for Appointment of Support Persons Under POCSO - (21 Aug 2023)

CRIMINAL

Supreme Court has issued direction to State of U.P to convene meeting within the next six weeks to review the facts, take action, and frame rules/guidelines to fulfill the mandate for a "support person" as envisaged under the POCSO Rules.

Tags : SUPREME COURT   POCSO   SUPPORT PERSON   GUIDELINES  

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