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Orissa HC: Few Doctors Acting Merely for Pecuniary Advantage Malign the Noble Profession - (18 Aug 2023)

CRIMINAL

Orissa High Court while observing that no sensible professional would intentionally commit an act or omit to do an act which would result in loss of life, stated that few doctors act in utter disregard to human life in expectation of pecuniary advantage, maligning the noble profession.

Tags : ORISSA HIGH COURT   DOCTORS   PECUNIARY ADVANTAGE  

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