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Delhi HC to Police: Before Holding Any Such Function, Proper Police Force is Made Available - (18 Aug 2023)

CIVIL

Delhi High Court while observing that it is the responsibility of the police to ensure safety and security of the students when functions/fests take place in any college or institution, has directed Delhi Police to ensure that before holding any such function, proper police force is made available.

Tags : DELHI HIGH COURT   POLICE FORCE   COLLEGE FESTS  

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