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Del. HC: False Allegation of Illicit Relationship Amounts to Cruelty - (17 Aug 2023)

FAMILY

Delhi High Court has observed that false allegations of illicit relationship are the ultimate kind of cruelty as it reflects a complete breakdown of trust and faith amongst the spouses without which no matrimonial relationship can survive.

Tags : DELHI HIGH COURT   CRUELTY   FALSE ALLEGATION  

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