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Ker HC: Distinction b/w Murder and Culpable Homicide not Amounting to Murder Must Not be Overlooked - (16 Aug 2023)

CRIMINAL

Kerala High Court has observed that the distinction between murder and culpable homicide not amounting to murder must not be overlooked as it would result in miscarriage of justice.

Tags : KERALA HIGH COURT   DISTINCTION   MURDER   CULPABLE HOMICIDE  

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