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SC to Railways: Maintain Status Quo for 10 Days in Demolitions Drive Near Krishna Janmabhoomi - (16 Aug 2023)

CIVIL

Supreme Court has directed Railways to maintain status quo with respect to a demolition drive being carried out by railway authorities in a settlement in the backyard of Krishna Janmabhoomi in Mathura.

Tags : SUPREME COURT   KRISHNA JANMABHOOMI   DEMOLITION   RAILWAYS  

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