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CG HC: Wife Alleging Husband Engaged in Illicit Relationship With Mother Amounts to Mental Cruelty - (16 Aug 2023)

FAMILY

Chhatisgarh High Court has held that wife affirming her statement made in the different forums wherein the sacred relation of mother & son is being attacked by accusations would lead to mental cruelty.

Tags : CHHATISGARH HIGH COURT   MENTAL CRUELTY   ILLICIT RELATIONSHIP  

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