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P&H HC to Authorities: Consider Framing Guidelines to Curb Rising Immoral Trafficking Cases - (16 Aug 2023)

CRIMINAL

Punjab and Haryana High Court has suggested to the authorities to consider framing guidelines similar to ‘GNCT of Delhi’s guideline on operation of Spa/massage centres’ to curb the rising menace of case under Immoral Trafficking Act in Chandigarh.

Tags : PUNJAB AND HARYANA HIGH COURT   GUIDELINES   IMMORAL TRAFFICKING   SPA/MASSAGE CENTERS  

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