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Del. HC: Can’t Tamper with Internal Timeline for Inspection of a Medical College - (16 Aug 2023)

EDUCATION

Delhi High Court while observing that the stage of inspection for a medical college is perhaps the most important stage, has held that allowing internal timeline for inspection to be tampered with would have the undesired consequence on education the medical professional of this country receives.

Tags : DELHI HIGH COURT   MEDICAL COLLEGE   INSPECTION  

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