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SC Imposes Fine of Rs 10 Lakh on SpiceJet for Offloading Disabled Flyer - (13 May 2016)

SC has directed SpiceJet to pay Rs 10 lakh as damages to a flyer, suffering from cerebral palsy, who was forcibly offloaded in 2012, saying the manner in which she was deboarded depicts "total lack of sensitivity".

Tags : SC   SPICEJET  

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