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Kar. HC Stays Single Bench Order That Imposed 50 Lakh Cost on X Corp - (10 Aug 2023)

CYBER LAWS

Karnataka High Court Division bench has stayed a Single bench order that dismissed X Corp's (formerly Twitter) challenge against blocking orders issued by Centre with Rs. 50 lakh cost, subject to the appellant depositing Rs 25 lakh within one week in this court.

Tags : KARNATAKA HIGH COURT   BLOCKING ORDERS   X CORP  

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