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Mad HC Takes Suo Moto Revision Against Minister Ponmudi’s Acquittal in Disproportionate Assets Case - (10 Aug 2023)

CRIMINAL

Madras High Court has Suo Moto taken up revision against the Trial Court verdict that acquitted Tamil Nadu Higher Education Minister K Ponmudi and his wife in a disproportionate assets case.

Tags : MADRAS HIGH COURT   SUO MOTO   DISPROPORTIONATE ASSETS  

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