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Delhi HC: Rape Victim Must be Produced Before Hospital Within 24 Hours for Conducting MTP Procedure - (10 Aug 2023)

LAW OF MEDICINE

Delhi High Court while issuing guidelines for dealing with cases of medical termination of pregnancy (MTP) of victims of rape, has stated that Investigating Officer must produce the victim before hospital for conducting the procedure within 24 hours even when gestation period less than 20 weeks.

Tags : DELHI HIGH COURT   MEDICAL TERMINATION OF PREGNANCY   GUIDELINES  

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