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Mad. HC: CCI has Jurisdiction Over Pleas Filed Against Google's New User Choice Billing System - (08 Aug 2023)

MRTP/ COMPETITION LAWS

Madras High Court while dismissing majority of pleas filed by Indian startups against Google's new user choice billing system, has observed that the matter falls within the jurisdiction of the Competition Commission of India.

Tags : MADRAS HIGH COURT   GOOGLE   BILLING SYSTEM   COMPETITION COMMISSION  

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