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SC: Will Pass Directions in Manipur Violence Cases to Restore a Sense of Faith in Rule of Law - (08 Aug 2023)

CRIMINAL

Supreme Court has stated that it will pass directions in relation to Manipur violence cases to restore a sense of faith in the rule of law and build a sense of confidence and also constitute a committee of 3 former female High Court judges to look at diverse aspects on humanitarian nature.

Tags : SUPREME COURT   MANIPUR VIOLENCE CASES   COMMITTEE   DIRECTION  

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