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SC: Not Defamation to Prefer in Good Faith an Accusation Against Any Person to a Lawful Authority - (07 Aug 2023)

CRIMINAL

Supreme Court has held that it is not defamation to prefer in good faith an accusation against any person to any of those who have lawful authority over that person with regard to the subject-matter of accusation.

Tags : SUPREME COURT   DEFAMATION   GOOD FAITH   LAWFUL AUTHORITY  

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