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SC Stays Conviction of Rahul Gandhi in 'Modi-Thieves' Defamation Case - (07 Aug 2023)

CRIMINAL

Supreme Court while observing that the trail court awarded maximum punishment without giving proper reasons for the same, has stayed the conviction of former Member of Parliament Rahul Gandhi in the criminal defamation case over the "'Modi-Thieves " remark.

Tags : SUPREME COURT   RAHUL GANDHI   DEFAMATION  

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