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SC Appoints Justice Jayant Nath as Chairperson of DERC - (07 Aug 2023)

SERVICE

Supreme Court following the stalemate between Delhi Government and LG over the appointment of Chairperson of Delhi Electricity Regulatory Commission (DERC), has appointed former Delhi High Court judge, Justice Jayant Nath as the Chairperson of DERC on a pro-tem basis.

Tags : SUPREME COURT   DERC   CHAIRPERSON  

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