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SC Denies Bail to Yes Bank Founder Rana Kapoor in PMLA Case - (07 Aug 2023)

CRIMINAL

Supreme Court while observing that while the period undergone by accused is substantial, but this is a case that rocked the entire banking system, has denied bail to Yes Bank founder Rana Kapoor in PMLA Case.

Tags : SUPREME COURT   YES BANK   BAIL   PMLA  

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