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SC Adjourns till September 4 Bail Applications of Manish Sisodia in Delhi Liquor Policy Scam Case - (04 Aug 2023)

CRIMINAL

Supreme Court has adjourned the bail application of Manish Sisodia till September 4 in the case of alleged irregularities in the framing and implementation of Delhi liquor policy.

Tags : SUPREME COURT   DELHI LIQUOR POLICY SCAM   MANISH SISODIA   BAIL  

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