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Kar. HC: Child Born in 'Batil' Marriage is Illegitimate - (04 Aug 2023)

FAMILY

Karnataka High Court while observing that child born in a 'Batil' marriage under Mohammadan Law, is illegitimate, has held that he does not have any right to succession of father's property.

Tags : KARNATAKA HIGH COURT   BATIL MARRIAGE   SUCCESSION   MOHAMMADAN LAW  

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