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Cal. HC to State: Finalize Minimum Wage for Tea Plantation Workers in 6 Months - (03 Aug 2023)

LABOUR AND INDUSTRIAL

Calcutta High Court while upholding the advisory dated 27th April 2023, issued by State Labour Commissioner hiking interim minimum wage for tea plantation workers, has directed the State to finalize the minimum wage settlement for such workers within a period of six months.

Tags : CALCUTTA HIGH COURT   MINIMUM WAGE   TEA PLANTATION WORKERS  

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