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All. HC: Scientific Survey of Gyanvapi Mosque Premises Necessary in Interest of Justice - (03 Aug 2023)

CIVIL

Allahabad High Court while dismissing plea filed by Masjid Committee against the order of Varanasi District Court, has observed that the scientific survey of the Gyanvapi mosque premises is necessary in the interest of justice.

Tags : ALLAHABAD HIGH COURT   GYANVAPI MOSQUE   SURVEY  

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