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Cal. HC: Vigilant Monitoring Required to Prevent Illegal Manufacture of Packaged Drinking Water - (02 Aug 2023)

CIVIL

Calcutta High Court while observing that vigilant monitoring over all packaged drinking water manufacturers is required to prevent illegal manufacturing, has suggested that database be created by relevant department of State where all certified manufacturers can be enlisted.

Tags : CALCUTTA HIGH COURT   PACKAGED DRINKING WATER   ILLEGAL MANUFACTURING  

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