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Patna HC Allows Caste Based Survey Being Undertaken by the State of Bihar - (02 Aug 2023)

CIVIL

Patna High Court while dismissing petitions challenging State’s decision to conduct the caste-based survey in the State has held that the actions of the State are perfectly valid, initiated with due competence, and with the legitimate aim of providing ‘Development with Justice’.

Tags : PATNA HIGH COURT   CASTE BASED SURVEY   VALID  

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