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NGT Imposes Fine on Mathura DM, Vrindavan Municipality Chief - (12 May 2016)

National Green Tribunal (NGT) has imposed a fine of Rs.5 lakh on the Mathura district magistrate for failing to prevent dumping of solid waste along the Yamuna river.

Tags : NATIONAL GREEN TRIBUNAL   MATHURA DM   VRINDAVAN MUNICIPALITY CHIEF  

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