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Cal. HC to State: Immediately Hand Over Files Related to Ram Navami Violence to NIA - (01 Aug 2023)

CRIMINAL

Calcutta High Court has directed State authorities to comply with the directions passed by the Division Bench of the Court, as affirmed by the Apex Court, and immediately hand over all the investigation file of the cases related to Ram Navami violence to the NIA.

Tags : CALCUTTA HIGH COURT   RAM NAVAMI VIOLENCE   NIA  

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