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Del. HC to State: Conduct Survey of all Pending Applications for Ration Cards - (31 Jul 2023)

CIVIL

Delhi High Court has directed Delhi Government to conduct a survey of all pending applications for ration cards to see as to whether they would be entitled to receive the allowance under Section 8 of the Food Security Act.

Tags : DELHI HIGH COURT   RATION CARDS   SURVEY   FOOD SECURITY ACT  

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